The Special Deputy Collector vs D.Bichanna Goud Died Per L.R.S
2022 Latest Caselaw 1082 Tel

         HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
                           AND
              HON'BLE SRI JUSTICE M.LAXMAN

                  Cross Objections No.14 of 2018
                              In/and
                       LAAS.No.16 OF 2011

JUDGMENT: :(per Hon'ble Sri Justice A.Rajasheker Reddy)

      Heard. Perused the record.

      On 11.12.2021, the matter was settled before the Lok

Adalat and an Award was passed by the Lok Adalat. In view

of the same, the appeal along with cross objections is

disposed of, in terms of the Award dated 11.12.2021,

passed by the Lok Adalat. The Registry is directed to annex

a copy of the Award dated 11.12.2021 to this judgment. No

costs.

      Miscellaneous Petitions, if any, pending in this appeal

shall stand closed.

                                       _____________________________
                                        A.RAJASHEKER REDDY, J



                                                          ________________
                                                            M.LAXMAN, J

08.03.2022

tk/PGP HON'BLE SRI JUSTICE A.RAJASHEKER REDDY AND HON'BLE SRI JUSTICE M.LAXMAN

Cross Objections No.14 of 2018 In/and LAAS.No.16 OF 2011

Date: 08.03.2022

tk