Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

The Land Acquisition Officer vs Kurva Pedda Laxmanna
2022 Latest Caselaw 1081 Tel

Citation : 2022 Latest Caselaw 1081 Tel
Judgement Date : 8 March, 2022

Telangana High Court
The Land Acquisition Officer vs Kurva Pedda Laxmanna on 8 March, 2022
Bench: A.Rajasheker Reddy, M.Laxman
        HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
                          AND
             HON'BLE SRI JUSTICE M.LAXMAN

                        LAAS.No.756 OF 2011

JUDGMENT: :(per Hon'ble Sri Justice A.Rajasheker Reddy)

      Heard. Perused the record.

      On 11.12.2021, the matter was settled before the Lok

Adalat and an Award was passed by the Lok Adalat. In view

of the same, the appeal is disposed of, in terms of the Award

dated 11.12.2021, passed by the Lok Adalat. The Registry

is directed to annex a copy of the Award dated 11.12.2021

to this judgment. No costs.

      Miscellaneous Petitions, if any, pending in this appeal

shall stand closed.


                                       _____________________________
                                        A.RAJASHEKER REDDY, J




                                                          ________________
                                                            M.LAXMAN, J

08.03.2022

tk/PGP HON'BLE SRI JUSTICE A.RAJASHEKER REDDY AND HON'BLE SRI JUSTICE M.LAXMAN

LAAS.No.756 OF 2011

Date: 08.03.2022

tk

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter