Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Thammang Srujan Bahadur, ... vs Padma Kumari, Nizamabad Dist
2022 Latest Caselaw 1080 Tel

Citation : 2022 Latest Caselaw 1080 Tel
Judgement Date : 8 March, 2022

Telangana High Court

Thammang Srujan Bahadur, ... vs Padma Kumari, Nizamabad Dist on 8 March, 2022

Bench: N.Tukaramji

          THE HON'BLE SRI JUSTICE N.TUKARAMJI

                       S.A.No.1060 OF 2017

JUDGMENT :

1. Sri S.Surender Reddy, learned counsel for the appellant

submitted that the dispute is settled before the Lok Adalat.

2. Recording the above submission and in view of the

settlement before the Lok Adalat, this second appeal is disposed of

in terms of the Lok Adalat Award dated 11.12.2021. There shall

be no order as to costs.

3. Pending miscellaneous applications, if any, shall stand

closed.

__________________ N.TUKARAMJI, J Date: 08.03.2022 Kvrm/abb

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IJJ