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National Insurance Company Ltd, vs Erla Venkaiah And 4 Others
2022 Latest Caselaw 1045 Tel

Citation : 2022 Latest Caselaw 1045 Tel
Judgement Date : 4 March, 2022

Telangana High Court

National Insurance Company Ltd, vs Erla Venkaiah And 4 Others on 4 March, 2022

Bench: N.Tukaramji

      THE HON'BLE SRI JUSTICE N.TUKARAMJI

                MACMA No.2550 of 2019

JUDGMENT :

1. Sri P.Harinath Gupta, learned counsel for the

appellant filed letter dated 14.02.2022 stating that the

appellant may be permitted to withdraw the MACMA.

2. Permission is accorded.

3. Accordingly, the MACMA is dismissed as withdrawn.

No costs.

4. Pending miscellaneous applications, if any, shall

stand closed.

_________________ N.TUKARAMJI, J Date: 04.03.2022 Kvrm

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