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Nafees Ahmed vs Gulam Mahaboob Junaidi
2022 Latest Caselaw 3137 Tel

Citation : 2022 Latest Caselaw 3137 Tel
Judgement Date : 28 June, 2022

Telangana High Court

Nafees Ahmed vs Gulam Mahaboob Junaidi on 28 June, 2022

Bench: A.Venkateshwara Reddy

      THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
                  SECOND APPEAL No.468 OF 2016

JUDGMENT :

Heard learned counsel on behalf of the appellant. It is

submitted that the matter is settled amicablY outside the Court

and appellant intends to withdraw the appeal. Considering the

said representation made by learned counsel for the appellant I

deem it fit to permit the appellant to withdraw this second appeal.

Accordingly, this second appeal is disposed of as withdrawn.

In the circumstances of the case, the parties shall bear

their respective costs. Miscellaneous petitions, if any, pending, in

this second appeal, shall stand closed.

________________________________ A.VENKATESWHARA REDDY, J 28-06-2022 abb

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