Citation : 2022 Latest Caselaw 3061 Tel
Judgement Date : 24 June, 2022
THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
MACMA No. 1518 OF 2012
JUDGMENT :
1. Heard.
2. Perused the record including the award dated 12-03-2022
convened by the High Court Legal Services Committee.
Accordingly, in terms of award dated 12-03-2022, this matter
is disposed of. No order as to the cost.
3. As a sequel, miscellaneous applications, if any, pending, in this
motor accident civil miscellaneous appeal, shall stand closed.
________________________________ A.VENKATESWHARA REDDY, J
24-06-2022 tssb THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
MACMA No.1518 OF 2012
Date:24-06-2022
tssb
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