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National Insurance Company ... vs Masaipet Arjun And 3 Others
2022 Latest Caselaw 3059 Tel

Citation : 2022 Latest Caselaw 3059 Tel
Judgement Date : 24 June, 2022

Telangana High Court

National Insurance Company ... vs Masaipet Arjun And 3 Others on 24 June, 2022

Bench: A.Venkateshwara Reddy

     THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY

                      MACMA No. 1672 OF 2013


JUDGMENT :

1. Heard.

2. Perused the record including the award dated 12-03-2022

passed by the Lok Adalat convened by the High Court Legal

Services Committee. In terms of Lok Adalat award , this matter

is disposed of. No order as to the cost.

3. As a sequel, miscellaneous applications, if any, pending, in this

motor accident civil miscellaneous appeal, shall stand closed.

________________________________ A.VENKATESWHARA REDDY, J

24-06-2022 tssb THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY

MACMA No.1672 OF 2013

Date:24-06-2022

tssb

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