M Madhavilatha 2 Others vs The Municipal Corporation Of ...
2022 Latest Caselaw 3039 Tel

Citation : 2022 Latest Caselaw 3039 Tel
Judgement Date : 23 June, 2022

Telangana High Court

M Madhavilatha 2 Others vs The Municipal Corporation Of ... on 23 June, 2022

Bench: G Sri Devi

               THE HON'BLE JUSTICE G. SRI DEVI

                  M.A.C.M.A.No.1401 of 2015

JUDGMENT:-

      Although the matter pertains to 2015, there is no

representation on behalf of the appellants.         Hence, it is

presumed that the appellants are not interested in prosecuting

the appeal.


      Hence, the appeal is dismissed for non-prosecution.

There shall be no order as to costs.


      Miscellaneous petitions, if any pending, shall stand closed.




                                            __________________
                                            JUSTICE G. SRI DEVI

23.06.2022

gkv

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