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Orka Chinna Bojanna vs Mohd Gore Miyan Anr
2022 Latest Caselaw 3003 Tel

Citation : 2022 Latest Caselaw 3003 Tel
Judgement Date : 22 June, 2022

Telangana High Court

Orka Chinna Bojanna vs Mohd Gore Miyan Anr on 22 June, 2022

Bench: N.Tukaramji

               HONOURABLE SRI JUSTICE N. TUKARAMJI

                      M.A.C.M.A.No.1413 OF 2007

JUDGMENT :

Learned counsel for the appellant submits that the matter is

amicably settled between the parties out of the Court and the

appellant is not intending to prosecute this appeal and prayed for

dismissal.

Recording the said submission, the appeal is dismissed as not

pressed.

As a sequel, miscellaneous petitions, pending if any, shall stand

closed.

_______________________ JUSTICE N. TUKARAMJI Date: 22.06.2022 Prv

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