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M/S. Raliance General Insurance ... vs Angadipeta Eshwariah Goud Ano
2022 Latest Caselaw 3001 Tel

Citation : 2022 Latest Caselaw 3001 Tel
Judgement Date : 22 June, 2022

Telangana High Court
M/S. Raliance General Insurance ... vs Angadipeta Eshwariah Goud Ano on 22 June, 2022
Bench: G Sri Devi
                 THE HON'BLE JUSTICE G. SRI DEVI

                      M.A.C.M.A. No. 1700 of 2014

JUDGMENT:

Although the matter pertains to 2014, there is no

representation on behalf of the appellant. Hence, it is presumed that

the appellant is not interested in prosecuting the appeal.

Therefore, the appeal is dismissed for non-prosecution. No

costs.

Miscellaneous petitions, if any pending, shall stand closed.

_____________________ JUSTICE G. SRI DEVI

22.06.2022 tsr

THE HON'BLE JUSTICE G. SRI DEVI

M.A.C.M.A. No. 1700 of 2014

DATE: 22-06-2022

 
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