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K. Hannah vs K.V. Bhaskar Rao
2022 Latest Caselaw 2839 Tel

Citation : 2022 Latest Caselaw 2839 Tel
Judgement Date : 15 June, 2022

Telangana High Court

K. Hannah vs K.V. Bhaskar Rao on 15 June, 2022

Bench: Shameem Akther, Juvvadi Sridevi

      THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SMT. JUSTICE JUVVADI SRIDEVI

CIVIL MISCELLANEOUS APPEAL No.28 OF 2009

JUDGMENT: (Per Hon'ble Dr.SA,J)

On 27.04.2022, as there was no representation for both

sides, the matter was directed to be listed today under the caption

'for orders'. Even today, there is no representation for both sides.

It appears that the appellant has no interest to pursue the matter.

2. Under these circumstances, the appeal is dismissed for

default.

Miscellaneous Petitions, if any, pending in this appeal, shall

stand closed. There shall be no order as to costs.

______________________ Dr. SHAMEEM AKTHER, J

___________________ JUVVADI SRIDEVI, J Date: 15.06.2022 MD

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