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Smt.Lingamma vs G.Rami Reddy
2022 Latest Caselaw 2732 Tel

Citation : 2022 Latest Caselaw 2732 Tel
Judgement Date : 14 June, 2022

Telangana High Court
Smt.Lingamma vs G.Rami Reddy on 14 June, 2022
Bench: G Sri Devi
               HONOURABLE JUSTICE G.SRI DEVI

             M.A.C.M.A.Nos. 2774 and 3617 of 2014

COMMON JUDGMENT:-

      Pursuant to the request made by the Counsel appearing

for both the parties, the matters were referred to Lok Adalat.

On 12.03.2022 the matters were settled before the Lok Adalat

and an award was passed by the Lok Adalath.


      In view of the above, both the M.A.C.M.A.s are disposed

of in terms of the award, dated 12.03.2022, passed by the Lok

Adalat. There shall be no order as to costs.


      Miscellaneous applications, if any, pending shall stand

closed.


                                               _______________
                                               JUSTICE G.SRI DEVI
14.06.2022

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