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Chintapally Balaswamy Reddy vs Kanchi Ramulu
2022 Latest Caselaw 2712 Tel

Citation : 2022 Latest Caselaw 2712 Tel
Judgement Date : 14 June, 2022

Telangana High Court

Chintapally Balaswamy Reddy vs Kanchi Ramulu on 14 June, 2022

Bench: M.G.Priyadarsini

     THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

                Appeal Suit No.1475 of 2002


JUDGMENT :

Learned counsel for the appellant has filed Memo

of Compromise dated 14.06.2022 stating that the

matter is settled amicably between the parties out-of-

Court and seeks permission of this court to withdraw

the Appeal.

2. In view of the submission made by the counsel

and the Memo of Compromise dated 14.06.2022,

permission is granted to withdraw the Appeal.

3. Accordingly, the Appeal is dismissed as

withdrawn. No order as to costs.

4. As a sequel, miscellaneous petitions pending if

any in this Appeal, shall stand closed.

_______________________________ JUSTICE M.G. PRIYADARSINI Date : 14.06.2022 Ndr

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