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N Vignan Reddy vs K Yadagiri
2022 Latest Caselaw 2707 Tel

Citation : 2022 Latest Caselaw 2707 Tel
Judgement Date : 14 June, 2022

Telangana High Court
N Vignan Reddy vs K Yadagiri on 14 June, 2022
Bench: P Naveen Rao, Sambasivarao Naidu
                 HON'BLE SRI JUSTICE P.NAVEEN RAO
                              AND
            HON'BLE SRI JUSTICE SAMBASIVARAO NAIDU


           CIVIL MISCELLANEOUS APPEAL No.1301 OF 2018

                            Date:14.06.2022

Between:

N.Vignan Reddy S/o.N.Ravinder Reddy,
Aged about 38 yrs, Occu : Business,
R/o.5-1-701/202, Jambagh,
Hyderabad
                                          .....Appellant

     And

K. Yadagiri, S/o.late K.Venkaiah,
Aged abo9ut 51 yrs, Occu : Business,
R/o.H.No.1-7-80/2/1, Mahesh Nagar,
Kamala Nagar, Kapra, ECIL Post,
Hyderabad 500 062
                                          .....Respondent

The Court made the following:

HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SRI JUSTICE SAMBASIVARAO NAIDU

CIVIL MISCELLANEOUS APPEAL No.1301 OF 2018

JUDGMENT : (per Hon'ble Sri Justice P. Naveen Rao)

Learned counsel for the appellant seeks to withdraw the appeal as the

issue is resolved outside the Court.

Recording the said submission, the Civil Miscellaneous Appeal is

dismissed as withdrawn. Pending miscellaneous petitions, if any, shall

stand closed.

__________________ P.NAVEEN RAO,J

__________________________ SAMBASIVARAO NAIDU,J 14th June, 2022 Rds

 
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