Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

The Superintending Engineer vs Jammamma
2022 Latest Caselaw 2706 Tel

Citation : 2022 Latest Caselaw 2706 Tel
Judgement Date : 14 June, 2022

Telangana High Court

The Superintending Engineer vs Jammamma on 14 June, 2022

Bench: M.G.Priyadarsini

     THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

                Appeal Suit No.3552 of 2003


JUDGMENT :

Though the matter is listed to-day under the

caption 'For Dismissal' there is no representation on

behalf of appellant(s). Therefore, the Appeal Suit is

dismissed for non-prosecution.

2. No order as to costs.

3. As a sequel, miscellaneous petitions pending if

any in this Appeal Suit, shall stand closed.

_______________________________ JUSTICE M.G. PRIYADARSINI

Date : 14.06.2022 Ndr

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IJJ