All India Council For Techincal ... vs Church Educational Society And 3 ...
2022 Latest Caselaw 2593 Tel

Citation : 2022 Latest Caselaw 2593 Tel
Judgement Date : 10 June, 2022

Telangana High Court

All India Council For Techincal ... vs Church Educational Society And 3 ... on 10 June, 2022

Bench: Satish Chandra Sharma, Abhinand Kumar Shavili

 THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                            AND
       THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

               WRIT APPEAL Nos.1335 & 1344 of 2017

COMMON JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

        Learned counsel for the parties have fairly stated before

this    Court      that      the    present       writ     appeals       have   become

infructuous.

        The      writ     appeals        are     accordingly         disposed   of   as

infructuous.

        Pending miscellaneous applications, if any, shall stand

closed. There shall be no order as to costs.


                                                    ________________________
                                                     SATISH CHANDRA SHARMA, CJ




                                                      _______________________
                                                      ABHINAND KUMAR SHAVILI, J

10.06.2022

JSU

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