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D.Bamma vs Md. Nawazuddin Siddiqui
2022 Latest Caselaw 2553 Tel

Citation : 2022 Latest Caselaw 2553 Tel
Judgement Date : 9 June, 2022

Telangana High Court
D.Bamma vs Md. Nawazuddin Siddiqui on 9 June, 2022
Bench: G Sri Devi
                THE HON'BLE JUSTICE G. SRI DEVI

                  M.A.C.M.A.No. 1362 of 2014

JUDGMENT:-

      Learned    Standing   Counsel    for   the   2nd   respondent-

Insurance Company is present. Although the matter pertains to

2014, there is no representation on behalf of the appellant.

Hence, it is presumed that the appellant is not interested in

prosecuting the appeal.

Hence, the appeal is dismissed for non-prosecution.

There shall be no order as to costs.

Miscellaneous petitions, if any pending, shall stand closed.

__________________ JUSTICE G. SRI DEVI

09.06.2022 gkv

 
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