Ama Industries Pvt Ltd., Nagpur vs M/S Singareni Collieries., ...
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       HONOURABLE SRI JUSTICE P.NAVEEN RAO
                         &
      HON'BLE SRI JUSTICE SAMBASIVA RAO NAIDU


     CIVIL MISCELLANEOUS APPEAL NO.265 OF 2017

                      Date: 09.06.2022

Between:

M/s. AMA Industries Pvt. Ltd.,
Rep.by J.M.Rawell,
Authorized representative and Power of
Attorney Holder, Maimoon Chambers,
Gandhi Bagh, Nagpur.

                                              .....Appellant/
                                                  Petitioner
           and

M/s. Singareni Collieries Company Ltd.,
Hyderabad, rep.by its General Manager
(Material Procurement Department),
Kothagudem, Bhadradri Kothagudem District
and another.

                                            .....Respondents/

respondents

The Court made the following:

HONOURABLE SRI JUSTICE P.NAVEEN RAO & HON'BLE SRI JUSTICE SAMBASIVA RAO NAIDU

CIVIL MISCELLANEOUS APPEAL NO.265 OF 2017

JUDGMENT: (per Hon'ble Sri Justice P.Naveen Rao)

Learned counsel for the appellant submits that cause in

this appeal does not survive for consideration.

Recording the same, Appeal is dismissed. Pending

miscellaneous petitions if any shall stand closed.

______________________________ P.NAVEEN RAO, J

______________________________ SAMBASIVA RAO NAIDU, J Date: 09.06.2022 Kkm HONOURABLE SRI JUSTICE P.NAVEEN RAO & HON'BLE SRI JUSTICE SAMBASIVA RAO NAIDU

CIVIL MISCELLANEOUS APPEAL NO.265 OF 2017

Date: 09.06.2022 kkm