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Smt.G.Neeraja, Himayathnagar, ... vs The State Of A.P.,Rep.By Public ...
2022 Latest Caselaw 2542 Tel

Citation : 2022 Latest Caselaw 2542 Tel
Judgement Date : 9 June, 2022

Telangana High Court

Smt.G.Neeraja, Himayathnagar, ... vs The State Of A.P.,Rep.By Public ... on 9 June, 2022

Bench: N.Tukaramji

             HONOURABLE SRI JUSTICE N. TUKARAMJI

                   CRIMINAL APPEAL No.46 OF 2011

JUDGMENT :

Learned counsel appearing for the appellant submitted that

the appellant is died and her legal heirs are not intending to

prosecute the appeal.

Recording the same, this Criminal Appeal is dismissed as

abated.

As a sequel, miscellaneous petitions, pending if any, shall stand

closed.

_______________________ JUSTICE N. TUKARAMJI Date: 09.06.2022 Prv

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