T.Purushotham Rao Anr vs M.Jaswanth Rao
2022 Latest Caselaw 2457 Tel

Citation : 2022 Latest Caselaw 2457 Tel
Judgement Date : 8 June, 2022

Telangana High Court

T.Purushotham Rao Anr vs M.Jaswanth Rao on 8 June, 2022

Bench: P.Sree Sudha

 IN THE HIGH COURT OF JUDICATURE OF ANDHRA PRADESH
                    AT HYDERABAD

       MONDAY, THE TWENTY EIGHTH DAY OF MARCH,
              TWO THOUSAND AND ELEVEN

                        PRESENT
      THE HON'BLE SRI JUSTICE N.R.L.NAGESWARA RAO


           CITY CIVIL COURT APPEAL No. 67 OF 2001


BETWEEN:

      T.Purushotham Rao and another

                                                  ...APPELLANTS

                                AND


      M.Jaswanth Rao.

                                                 ...RESPONDENT


The Court made the following:

      THE HON'BLE SRI JUSTICE N.R.L. NAGESWARA RAO


           CITY CIVIL COURT APPEAL No. 67 OF 2001




JUDGMENT:

No representation for appellants today. Hence, the appeal is

dismissed with costs for non-prosecution.

________________________ N.R.L.NAGESWARA RAO, J Date: 28-03-2011.

INL

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