Citation : 2022 Latest Caselaw 2451 Tel
Judgement Date : 8 June, 2022
THE HONOURABLE JUSTICE G. SRI DEVI
M.A.C.M.A No.1083 OF 2014
JUDGMENT:
Though the appeal pertains to the year 2014, there is no
representation from the appellants. Even on earlier occasions
also, there was no representation for the appellants. The matter
is listed today under the caption for 'final hearing'. In spite of
repeated calls, none appears for the appellants. It seems that
the appellants have no interest to prosecute the case.
2. Hence, the appeal is dismissed for non-prosecution.
There shall be no order as to costs.
Miscellaneous petitions, if any, pending shall stand
closed.
______________________ JUSTICE G SRI DEVI 8th June, 2022
YVL
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