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Akku Irwant vs Smt Akku Jyothi
2022 Latest Caselaw 2405 Tel

Citation : 2022 Latest Caselaw 2405 Tel
Judgement Date : 7 June, 2022

Telangana High Court
Akku Irwant vs Smt Akku Jyothi on 7 June, 2022
Bench: Shameem Akther, Juvvadi Sridevi
       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

AND THE HON'BLE SMT. JUSTICE JUVVADI SRIDEVI

Civil Miscellaneous Appeal No.61 of 2008

JUDGMENT: (Per Hon'ble Dr.Justice Shameem Akther)

Heard. Perused the record.

2. In the course of submissions, the learned counsel for the

appellant brought to the notice of this Court that he is not-

pressing the appeal and to that effect, he made an endorsement

on the E.B.

3. Recording the above submission, this appeal is dismissed

as not-pressed.

Miscellaneous petitions, pending if any, in this appeal,

shall stand closed. No costs.

_____________________ Dr. SHAMEEM AKTHER, J

_____________________ JUVVADI SRIDEVI, J Date: 07.06.2022 scs

 
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