Smt. G.Yadamma, vs The Depot Manager, Apsrtc.,
2022 Latest Caselaw 2404 Tel

Citation : 2022 Latest Caselaw 2404 Tel
Judgement Date : 7 June, 2022

Telangana High Court

Smt. G.Yadamma, vs The Depot Manager, Apsrtc., on 7 June, 2022

Bench: G Sri Devi

               THE HON'BLE JUSTICE G. SRI DEVI

                 M.A.C.M.A.No. 1134 of 2014

JUDGMENT:-

      Although the matter pertains to 2014, there is no

representation on behalf of the appellant.          Hence, it is

presumed that the appellant is not interested in prosecuting the

appeal.


      Hence, the appeal is dismissed for non-prosecution.

There shall be no order as to costs.


      Miscellaneous petitions, if any pending, shall stand closed.




                                            __________________
                                            JUSTICE G. SRI DEVI

07.06.2022

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