R. Narender Reddy And Another vs N. Bhaskar Reddy And Another
2022 Latest Caselaw 3983 Tel

Citation : 2022 Latest Caselaw 3983 Tel
Judgement Date : 29 July, 2022

Telangana High Court

R. Narender Reddy And Another vs N. Bhaskar Reddy And Another on 29 July, 2022

Bench: G Sri Devi

               THE HON'BLE JUSTICE G. SRI DEVI

                  M.A.C.M.A.No.2838 of 2006

JUDGMENT:-

      Although the matter pertains to 2006 and it was posted

under the caption "for dismissal", there is no representation on

behalf of the appellants.     Hence, it is presumed that the

appellants are not interested in prosecuting the appeal.


      Accordingly, the appeal is dismissed for non-prosecution.

There shall be no order as to costs.


      Miscellaneous petitions, if any pending, shall stand closed.


                                            __________________
                                            JUSTICE G. SRI DEVI

29.07.2022

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