Mohd. Farhathullah vs Syeda Abeda Begum Sumaya Fatima
2022 Latest Caselaw 3783 Tel

Citation : 2022 Latest Caselaw 3783 Tel
Judgement Date : 18 July, 2022

Telangana High Court

Mohd. Farhathullah vs Syeda Abeda Begum Sumaya Fatima on 18 July, 2022

Bench: G Sri Devi, M.G.Priyadarsini

                 THE HON'BLE JUSTICE G. SRI DEVI
                                    AND
         THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

                            F.C.A.No. 30 of 2010
JUDGMENT: (Per Hon'ble Justice G. Sridevi)

       Although the matter pertains to 2010 and it was posted

under the caption "for dismissal", there is no representation on

behalf of the appellant.           Hence, it is presumed that the

appellant is not interested in prosecuting the appeal.


       Accordingly, the appeal is dismissed for non-prosecution.

There shall be no order as to costs.


       Miscellaneous petitions, if any pending, shall stand closed.



                                                        ____________
                                                        G. SRI DEVI, J


                                             _______________________
                                             SMT. M.G.PRIYADARSINI, J
18.07.2022

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