M/S Plr Projects Private Limited vs The Deputy Commissioner St
2022 Latest Caselaw 3585 Tel

      THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
                                         AND
         THE HON'BLE MRS JUSTICE SUREPALLI NANDA


                Writ Petition No.18762 of 2021

ORDER:   (Per the Hon'ble the Chief Justice Ujjal Bhuyan)



     Heard        Mr.      Bhaskar           Reddy          Vemireddy,   learned

counsel for the petitioner and Mr. K.Raji Reddy, learned

counsel for the respondents.

2. It is submitted that the present writ petition is

covered by the judgment delivered on 05.07.2022 in

W.P.No.7893 of 2020 and batch (M/s. Sri Sri Engineering

Works v. Deputy Commissioner (CT)).

3. Accordingly, the writ petition is allowed in terms of

the aforesaid judgment.

4. Miscellaneous applications pending, if any, shall

stand closed. However, there shall be no order as to costs.

______________________________________ UJJAL BHUYAN, CJ

______________________________________ SUREPALLI NANDA, J 08.07.2022 vs