M/S. Meghana Enterprises vs The State Tax Officer And 3 Others
2022 Latest Caselaw 3577 Tel

      THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
                                         AND
         THE HON'BLE MRS JUSTICE SUREPALLI NANDA


                Writ Petition No.18925 of 2021

ORDER:   (Per the Hon'ble the Chief Justice Ujjal Bhuyan)



     Heard Mr. B. Srinivas, learned counsel for the

petitioner and Mr. K.Raji Reddy, learned counsel for the

respondents.

2. It is submitted that the present writ petition is

covered by the judgment delivered on 05.07.2022 in

W.P.No.7893 of 2020 and batch (M/s. Sri Sri Engineering

Works v. Deputy Commissioner (CT)).

3. Accordingly, the writ petition is allowed in terms of

the aforesaid judgment.

4. Miscellaneous applications pending, if any, shall

stand closed. However, there shall be no order as to costs.

______________________________________ UJJAL BHUYAN, CJ

______________________________________ SUREPALLI NANDA, J 08.07.2022 vs