M/S.Gvs Group vs M/S.Navjyoti Commodity ...
2022 Latest Caselaw 3542 Tel

                 HON'BLE SRI JUSTICE P.NAVEEN RAO
                                   AND
               HON'BLE SMT DR.JUSTICE G.RADHA RANI


            CIVIL MISCELLANEOUS APPEAL No.897 of 2018
                            Date:07.07.2022

Between:

M/s.GVS Group
A registered Partnership firm with
Its present business
Address at 901, Building-23E, Pallazio CHS,
MHADA HIG, near SM Shetty School,
Powai, Mumbai 400076
Rep., by its Partner Sri Girish Agarwal,
S/o.Sri Ganesh Agarwal, Aged 29 yrs,
R/o.Mumbai.

                                              .....Petitioner

     And

M/s.Navjyoti Commodity Management Services Ltd.,
5th floor, Uptown Banjara, Road No.3,
Banjara Hills, Hyderabad & another

                                              .....Respondents

The Court made the following:

HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SMT DR.JUSTICE G.RADHA RANI

CIVIL MISCELLANEOUS APPEAL No.897 of 2018

JUDGMENT: (Per Hon'ble Sri Justice P.Naveen Rao)

Learned counsel for the appellant filed Memo dated 27.06.2022

seeking withdrawal of the appeal with liberty to avail legal remedies.

We are not inclined to grant liberty to avail further legal remedies on

the issue as agitated in the appeal.

The Civil Miscellaneous Appeal is dismissed as withdrawn, without

any leave on the same subject matter. If there is any other cause of action,

it is always open to the appellant to work out his legal remedies. Pending

miscellaneous petitions, if any, shall stand closed.

__________________ P.NAVEEN RAO,J

_________________________ DR. G.RADHA RANI, J 7th July, 2022

Note :

Issue c.c. in two days B/o Rds