Kishan Singh, Medak District And ... vs Smt. Shama Bai, Medak District And ...
2022 Latest Caselaw 3539 Tel

                  HON'BLE SRI JUSTICE P.NAVEEN RAO
                                     AND
                HON'BLE SMT DR.JUSTICE G.RADHA RANI


                       APPEAL SUIT No.654 of 2008
                              Date:07.07.2022

Between:

Kishan Singh S/o.late Laxman Singh (died per
Lrs.3 to 8)
Aged about 67 yrs, Occu : Retd Employee & others
                                              .....Appellants

     And

Smt Shama Bai W/o.late Laxman Singh
(died per L.Rs. 2 to 4), Aged about 85 yrs,
Occu : Agriculture, R/o.Tellapur Village,
Ramachandrapuram Mandal,
Medak District & others.
                                                .....Respondents

The Court made the following:

HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SMT DR.JUSTICE G.RADHA RANI

APPEAL SUIT No.654 of 2008

JUDGMENT: (Per Hon'ble Sri Justice P.Naveen Rao)

During pendency of this appeal, the matter was referred to Lok Adalat

and before the Lok Adalat, the issue is resolved and Award was passed on

12.03.2022. The said Award is taken on record.

In terms of the Award, the Appeal Suit is disposed of. Pending

miscellaneous petitions, if any, shall stand closed.

__________________ P.NAVEEN RAO,J

_________________________ DR. G.RADHA RANI, J 7th July, 2022 Rds