Mohd Azhar Azharkhan vs Syed Althhya Hussain Anr
2022 Latest Caselaw 3538 Tel

Citation : 2022 Latest Caselaw 3538 Tel
Judgement Date : 7 July, 2022

Telangana High Court

Mohd Azhar Azharkhan vs Syed Althhya Hussain Anr on 7 July, 2022

Bench: G Sri Devi

               THE HON'BLE JUSTICE G. SRI DEVI

                  M.A.C.M.A.No.1869 of 2007

JUDGMENT:-

      Although the matter pertains to 2007 and it was posted

under the caption "for dismissal", there is no representation on

behalf of the appellant.      Hence, it is presumed that the

appellant is not interested in prosecuting the appeal.


      Accordingly, the appeal is dismissed for non-prosecution.

There shall be no order as to costs.


      Miscellaneous petitions, if any pending, shall stand closed.




                                            __________________
                                            JUSTICE G. SRI DEVI

07.07.2022

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