M. Jayaprakash, vs Kiran Mai,
2022 Latest Caselaw 3468 Tel

                 HON'BLE SRI JUSTICE P.NAVEEN RAO
                                 AND
               HON'BLE SMT DR.JUSTICE G.RADHA RANI


            CIVIL MISCELLANEOUS APPEAL No.03 of 2008
                            Date:06.07.2022

Between:

M.Jayaprakash S/o.Venkataiah,
Hindu, Aged about 32 yrs,
R/o.H.No.32, Yamuna Street,
Sridevi Karumariamman Nagar, Velachery,
Chennai
                                              .....Appellant

     And

Kiran Mai W/o.M.Jayaprakash,
Aged about 22 yrs,
R/o.H.No.1-6-134,
Jubileepura, Khammam, Andhra Pradesh

                                              .....Respondent

The Court made the following:

HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SMT DR.JUSTICE G.RADHA RANI

CIVIL MISCELLANEOUS APPEAL No.03 of 2008

JUDGMENT : (Per Hon'ble Sri Justice P.Naveen Rao)

On 21.06.2022 when the matter was called, there was no

representation on both sides. To give one opportunity, the Court directed

the matter to be listed 'for Orders' on 05.07.2022.

On 05.07.2022, also there was no representation for the appellant. To

give one opportunity, the matter was directed to be listed on 06.07.2022,

under the caption "for dismissal".

Today also when the matter is called, there is no representation for

the appellant. Hence, the Appeal is dismissed for non-prosecution. Pending

miscellaneous petitions, if any, shall stand closed.

__________________ P.NAVEEN RAO,J

_________________________ DR. G.RADHA RANI, J 6th July, 2022 Rds