Transmission Corporation Of ... vs M/S.Gvk Industries Limited
2022 Latest Caselaw 3411 Tel

                 HON'BLE SRI JUSTICE P.NAVEEN RAO
                                  AND
               HON'BLE SMT DR.JUSTICE G.RADHA RANI


     CIVIL MISCELLANEOUS APPEAL Nos.59 of 2005 & 43 of 2012
                            Date:05.07.2022

CMA.No.59 of 2005

Between:

Transmission Corporation of Andhra Pradesh Ltd.,
Incorporated under the Companies Act, 1956
Having its registered office at Vidyut Soudha,
Somajiguda, Hyderabad
                                               .....Appellant

     And

M/s.GVK Industries Limited,
A company incorporated under the Companies Act, 1956
Having its registered office at Paigah House,
Sardar Patel Road, Secunderabad
                                              .....Respondent

The Court made the following:

HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SMT DR.JUSTICE G.RADHA RANI

CIVIL MISCELLANEOUS APPEAL Nos.59 of 2005 & 43 of 2012

COMMON JUDGMENT: (Per Hon'ble Sri Justice P.Naveen Rao)

Even though the matters are listed under the caption 'for dismissal',

there is no representation on behalf of the appellants.

Hence, the Civil Miscellaneous Appeals are dismissed for non-

prosecution. Pending miscellaneous petitions, if any, shall stand closed.

__________________ P.NAVEEN RAO,J

_________________________ DR. G.RADHA RANI, J 5th July, 2022 Rds