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Mirza Sajid Baig vs Rechu Balvanth Reddy 2 Others
2022 Latest Caselaw 310 Tel

Citation : 2022 Latest Caselaw 310 Tel
Judgement Date : 28 January, 2022

Telangana High Court
Mirza Sajid Baig vs Rechu Balvanth Reddy 2 Others on 28 January, 2022
Bench: P.Sree Sudha
       THE HONOURABLE SMT. JUSTICE P.SREE SUDHA

                          S.A.No.164 OF 2014
JUDGMENT:

It is represented by learned counsel for the appellant that the

matter is settled between the parties outside the court and this appeal

has become infructuous.

2. The second appeal is, accordingly, dismissed as having become

infructuous. No costs.

Pending miscellaneous petitions, if any, shall stand closed.

_________________ P.SREE SUDHA, J 28.01.2022 Lrkm

 
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