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Smt. Zaheera Bee And 4 Others vs Abdul Khader Jilani And Another
2022 Latest Caselaw 187 Tel

Citation : 2022 Latest Caselaw 187 Tel
Judgement Date : 24 January, 2022

Telangana High Court

Smt. Zaheera Bee And 4 Others vs Abdul Khader Jilani And Another on 24 January, 2022

Bench: G Sri Devi

           THE HONOURABLE JUSTICE G. SRI DEVI

                    M.A.C.M.A.No.1369 OF 2006
JUDGMENT:

There is no representation on behalf of the appellants today.

It appears that the appellants are not interested in prosecuting the

appeal.

2. Hence, the appeal is dismissed for non-prosecution. No order

as to costs.

3. Pending miscellaneous applications, if any, shall stand closed.

____________________ JUSTICE G.SRI DEVI Date: 24.01.2022 Lrkm

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