Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Reliance General Insurance Co vs J.Shekar
2022 Latest Caselaw 183 Tel

Citation : 2022 Latest Caselaw 183 Tel
Judgement Date : 24 January, 2022

Telangana High Court

Reliance General Insurance Co vs J.Shekar on 24 January, 2022

Bench: N.Tukaramji

      THE HONOURABLE SRI JUSTICE N.TUKARAMJI

                       C.M.A.No.647 of 2018

JUDGMENT:

During the pendency of the appeal, the matter was referred to

Lok Adalat and the same was settled before the Lok Adalat, vide

Award dated 11.12.2021.

2. Accordingly, the C.M.A. is disposed of in terms of the Award

passed by the Lok Adalat. No order as to costs.

Pending miscellaneous applications, if any, shall stand closed.

_______________________ JUSTICE N.TUKARAMJI

Date: 24.01.2022

mar

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs