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Mohammad Abdul Aziz Mohd. Aziz ... vs Sri V.Balkishan Anr
2022 Latest Caselaw 909 Tel

Citation : 2022 Latest Caselaw 909 Tel
Judgement Date : 24 February, 2022

Telangana High Court
Mohammad Abdul Aziz Mohd. Aziz ... vs Sri V.Balkishan Anr on 24 February, 2022
Bench: P.Sree Sudha
              HON'BLE SRI JUSTICE S. RAVI KUMAR



        CIVIL MISCELLANEOUS APPEAL No.2773 of 2004

JUDGMENT:

No representation is made on behalf of appellants though the matter is listed under the caption 'for dismissal'. It seems that appellants are not interested to prosecute this case.

2. Hence, the civil miscellaneous appeal is dismissed for non- prosecution. No costs.

3. Miscellaneous Petitions, if any, shall stand closed.

__________________

S. RAVI KUMAR, J

30th March 2015.

mar

 
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