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K.Srinivas Reddy,Hayathnagar ... vs The Dist.Panchayat Officer, ...
2022 Latest Caselaw 904 Tel

Citation : 2022 Latest Caselaw 904 Tel
Judgement Date : 24 February, 2022

Telangana High Court
K.Srinivas Reddy,Hayathnagar ... vs The Dist.Panchayat Officer, ... on 24 February, 2022
Bench: Satish Chandra Sharma, Abhinand Kumar Shavili
 THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                           AND
      THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

                     WRIT APPEAL No.1236 OF 2009

JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

        Learned counsel for the appellant is fair enough in

informing this Court that during the pendency of the writ

appeal, the matter has been settled out of Court.

        In the light of the aforesaid, the writ appeal stands

disposed of accordingly.

        Pending miscellaneous applications, if any, shall stand

closed. There shall be no order as to costs.


                                                   ________________________
                                                    SATISH CHANDRA SHARMA, CJ


                                                     _______________________
                                                     ABHINAND KUMAR SHAVILI, J

24.02.2022

JSU

 
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