N.Krishna Murthy vs The State Of A.P. 2 Others
2022 Latest Caselaw 848 Tel

Citation : 2022 Latest Caselaw 848 Tel
Judgement Date : 22 February, 2022

Telangana High Court

N.Krishna Murthy vs The State Of A.P. 2 Others on 22 February, 2022

Bench: G Sri Devi

               THE HON'BLE JUSTICE G. SRI DEVI


          CRIMINAL REVISION CASE No. 1368 of 2008

JUDGMENT:-

      As there was no representation on behalf of the revision

petitioner on 09.02.2022, the matter was listed to today under

the caption "for dismissal". In spite of the matter being posted

under the caption "for dismissal" there was no representation

on behalf of the revision petitioner. It appears that the revision

petitioner is not interested in pursuing the revision.


      Accordingly, the Criminal Revision Case is dismissed for

non-prosecution.


       As sequel      to it, Miscellaneous Petitions, if any pending,

shall stand closed.


                                               __________________
                                               JUSTICE G. SRI DEVI
22.02.2022

gkv

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