Smt. K. Saritha, R.R. Dist. vs K. Srinivas Reddy, R.R. Dist. 2 ...
2022 Latest Caselaw 818 Tel

Citation : 2022 Latest Caselaw 818 Tel
Judgement Date : 21 February, 2022

Telangana High Court

Smt. K. Saritha, R.R. Dist. vs K. Srinivas Reddy, R.R. Dist. 2 ... on 21 February, 2022

Bench: Satish Chandra Sharma, Abhinand Kumar Shavili

THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                  AND
    THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI



              WRIT APPEAL No.1030 of 2009

JUDGMENT:    (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


     Learned        counsel     for     the     appellant        prays   for

withdrawal of the present writ appeal.

     The     writ    appeal      is    accordingly         dismissed     as

withdrawn.

     The miscellaneous applications pending, if any, shall

stand closed. There shall be no order as to costs.




                                 ______________________________________
                                   SATISH CHANDRA SHARMA, CJ




                                 ______________________________________
                                    ABHINAND KUMAR SHAVILI, J


21.02.2022

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