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H.M.Ishaque Estate Lessees ... vs H.M.Isaque Estate Family Trust
2022 Latest Caselaw 809 Tel

Citation : 2022 Latest Caselaw 809 Tel
Judgement Date : 21 February, 2022

Telangana High Court
H.M.Ishaque Estate Lessees ... vs H.M.Isaque Estate Family Trust on 21 February, 2022
Bench: N.Tukaramji
      THE HON'BLE SRI JUSTICE N.TUKARAMJI

                      I.A.No.1 of 2022
                           In/and
                     S.A.NO.9 OF 2019

COMMON JUDGMENT :

1.

Learned counsel for the appellant filed petition

stating that the petitioner may be permitted to withdraw

the second appeal.

2. Permission is accorded.

3. Accordingly, the Second Appeal is dismissed as

withdrawn. No costs.

4. Pending miscellaneous applications, if any, shall

stand closed.

_________________ N.TUKARAMJI, J Date: 21.02.2022 Kvrm

 
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