Gvpr Engineers Limited vs Justice Sri T.Ch. Surya Rao
2022 Latest Caselaw 476 Tel

Citation : 2022 Latest Caselaw 476 Tel
Judgement Date : 4 February, 2022

Telangana High Court

Gvpr Engineers Limited vs Justice Sri T.Ch. Surya Rao on 4 February, 2022

Bench: Satish Chandra Sharma, Abhinand Kumar Shavili

   THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                        AND
       THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

                      COMCA.Nos.29 and 30 of 2019

COMMON JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

       Learned counsel for the appellant prays for withdrawal of the

present appeals, as the amount has already been paid.

       The appeals are accordingly dismissed as withdrawn.

       Pending miscellaneous applications, if any, shall stand

closed. There shall be no order as to costs.


                                                  ________________________
                                                  SATISH CHANDRA SHARMA, CJ


                                                   _______________________
                                                   ABHINAND KUMAR SHAVILI, J

04.02.2022

JSU

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