National Investigation Agency vs Manik Shaik
2022 Latest Caselaw 412 Tel

Citation : 2022 Latest Caselaw 412 Tel
Judgement Date : 2 February, 2022

Telangana High Court

National Investigation Agency vs Manik Shaik on 2 February, 2022

Bench: Satish Chandra Sharma, Abhinand Kumar Shavili

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                      AND
     THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI



             CRIMINAL APPEAL No.966 of 2012

JUDGMENT:      (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


     Learned counsel for the appellant has fairly stated

before this Court that the matter has become infructuous.

     The criminal appeal is accordingly disposed of as

infructuous.

     The miscellaneous applications pending, if any, shall

stand closed.



                                       ______________________________________
                                         SATISH CHANDRA SHARMA, CJ




                                       ______________________________________
                                          ABHINAND KUMAR SHAVILI, J


02.02.2022

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