Citation : 2022 Latest Caselaw 407 Tel
Judgement Date : 2 February, 2022
THE HONOURABLE JUSTICE G. SRI DEVI
M.A.C.M.A.No.1117 OF 2007
JUDGMENT:
There was no representation on behalf of the appellants on
several occasions. Even today, there is no representation.
It appears that the appellants are not interested in prosecuting the
appeal.
2. Hence, the appeal is dismissed for non-prosecution. No costs.
3. Pending miscellaneous applications, if any, shall stand closed.
____________________ JUSTICE G.SRI DEVI Date: 02.02.2022 Lrkm
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