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K.Padma Reddy vs M.Amarnath
2022 Latest Caselaw 383 Tel

Citation : 2022 Latest Caselaw 383 Tel
Judgement Date : 1 February, 2022

Telangana High Court
K.Padma Reddy vs M.Amarnath on 1 February, 2022
Bench: P.Sree Sudha
       HONOURABLE SRI JUSTICE SAMUDRALA
               GOVINDARAJULU

             SECOND APPEAL No.923 of 2012

JUDGMENT:

The appellants' counsel is absent today also inspite of

listing the matter under the caption of 'for dismissal'. There is no

representation. It appears that the appellants are not interested to

pursue this appeal.

Hence, the second appeal is dismissed.

____________________________ SAMUDRALA GOVINDARAJULU, J.

15th November 2012 Rns

 
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