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M B S T Sai vs V Phakeer Reddy
2022 Latest Caselaw 7146 Tel

Citation : 2022 Latest Caselaw 7146 Tel
Judgement Date : 30 December, 2022

Telangana High Court

M B S T Sai vs V Phakeer Reddy on 30 December, 2022

Bench: A.Venkateshwara Reddy

THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY
      CIVIL REVISION PETITION NO.1278 OF 2014

ORDER:

This Civil Revision Petition is filed assailing the orders

dated 02.04.2014 in E.P.No.205 of 2010 which was filed for

attachments of salary of judgment debtor for recovery of E.P.

amount of Rs.45,673/-. As per the case status information, the

said Execution Petition was closed on 04.06.2014 itself.

2. Therefore, having regard to the said fact since no cause

survives, this Civil Revision Petition is dismissed as infructuous.

In the circumstances of the case, there shall be no order as to

the costs. Miscellaneous applications, if any pending, shall

stands closed.

________________________________ A.VENKATESWHARA REDDY, J

Dated: 30-12-2022 PL THE HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY

CIVIL REVISION PETITION NO.1278 OF 2014 Dated: 30-12-2022

PL

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