M/S. Nalgonda Diocese Society vs Vallambatla Ramadevi
2022 Latest Caselaw 1946 Tel

THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                 AND
    THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI



          WRIT PETITION No.18576 of 2020
                      AND
           WRIT APPEAL No.660 of 2021

COMMON JUDGMENT:      (Per the Hon'ble the Chief Justice Satish Chandra Sharma)



     W.A.No.660 of 2021 is arising out of an order

dated 20.10.2020 passed by the learned Single Judge

in W.P.No.18576 of 2020.

     Learned counsel for the respondent No.1 in

W.A.No.660 of 2021 (petitioner in W.P.No.18576 of

2020) is fair enough in stating before this Court that

W.P.No.18576 of 2020 be permitted to be withdrawn

with a liberty to the parties to work out their remedies

in accordance with law.

W.P.No.18576 of 2020 is accordingly disposed of

as withdrawn with a liberty to the parties to work out

their remedies in accordance with law.

As a consequence, W.A.No.660 of 2021 also

stands disposed of.

The miscellaneous applications pending, if any,

shall stand closed. There shall be no order as to costs.

______________________________________ SATISH CHANDRA SHARMA, CJ

______________________________________ ABHINAND KUMAR SHAVILI, J

18.04.2022 vs