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S.Muthyala Dargaiah 5 Others vs S.Yellavva 4 Others
2022 Latest Caselaw 1938 Tel

Citation : 2022 Latest Caselaw 1938 Tel
Judgement Date : 18 April, 2022

Telangana High Court

S.Muthyala Dargaiah 5 Others vs S.Yellavva 4 Others on 18 April, 2022

Bench: M.Laxman

        THE HON'BLE SRI JUSTICE M. LAXMAN

               SECOND APPEAL NO.862 OF 2001

JUDGMENT:

This Second Appeal is filed against the judgment and

decree dated 31.07.2001 passed in A.S.No.19 of 2000 on the

file of the Court of the Senior Civil Judge at Siddipet.

2. No representation from appellants' side. The

appellant failed to pursue the matter. There was no

representation from appellants' side even on 06.04.2022.

Though the matter is listed under the caption "for dismissal",

no representation from appellants' side. Hence, the Second

Appeal is dismissed for non-prosecution.

3. As a sequel, pending miscellaneous applications, if

any, shall stand closed.

______________________ JUSTICE M. LAXMAN

DATE: 18.04.2022 BDR

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