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P.Amarnathji vs A.P.State Housing Corpration ...
2022 Latest Caselaw 1907 Tel

Citation : 2022 Latest Caselaw 1907 Tel
Judgement Date : 13 April, 2022

Telangana High Court

P.Amarnathji vs A.P.State Housing Corpration ... on 13 April, 2022

Bench: M.G.Priyadarsini

     THE HONOURABLE SMT. JUSTICE M.G. PRIYADARSINI

                 Appeal Suit No.28 of 2002


JUDGMENT :

Though the matter is listed to-day there is no

representation on behalf of appellant(s). Therefore, the

Appeal Suit is dismissed for non-prosecution.

2. No order as to costs.

3. As a sequel, miscellaneous petitions pending if

any in this Appeal Suit, shall stand closed.

_______________________________ JUSTICE M.G. PRIYADARSINI

Date : 13.04.2022 Ndr

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