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M.Kumara Swamy vs The A.P.Industrial ...
2022 Latest Caselaw 1719 Tel

Citation : 2022 Latest Caselaw 1719 Tel
Judgement Date : 1 April, 2022

Telangana High Court
M.Kumara Swamy vs The A.P.Industrial ... on 1 April, 2022
Bench: Satish Chandra Sharma, Abhinand Kumar Shavili
      THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA

AND THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

W.A.No.807 of 2008

JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

On 11.02.2022, there was no appearance on behalf of the

appellant. Today also, there is no appearance even in the second

round.

Therefore, the Appeal is dismissed for want of prosecution.

As a sequel, miscellaneous petitions, pending if any, stand

dismissed.

No costs.

______________________________ SATISH CHANDRA SHARMA, CJ

_____________________________ ABHINAND KUMAR SHAVILI, J Date: 01-04-2022 LUR

 
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