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M. Lava vs Smt. Budidha Lakshmi
2021 Latest Caselaw 1039 Tel

Citation : 2021 Latest Caselaw 1039 Tel
Judgement Date : 31 March, 2021

Telangana High Court
M. Lava vs Smt. Budidha Lakshmi on 31 March, 2021
Bench: Hima Kohli, B.Vijaysen Reddy
Item No.9

      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                 AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                  WRIT APPEAL No.944 of 2019

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

The present appeal was listed on 16.03.2021. However, none

had appeared for the appellants and the matter was directed to be

listed today for dismissal. None is present on behalf of the appellants

even today.

2. It appears that the appellants are not interested in prosecuting

the present appeal, which is accordingly dismissed in default and for

non-prosecution along with the pending applications, if any.

_________________ HIMA KOHLI, CJ

______________________ B. VIJAYSEN REDDY, J 31.03.2021 lur

 
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